The Chief General Manager 3 Others vs Sri Vadapalli Venkata ...
2022 Latest Caselaw 3959 AP

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                    HIGH COURT OF ANDHRA PRADESH : AMARAVATI

        MAIN CASE:       W.A.No.950 of 2010


                                    PROCEEDINGS SHEET


Sl.     DATE                                     ORDER                                     OFFICE
No.                                                                                         NOTE


                                        (Through Physical Mode)
28.   13.07.2022
                       Mr. A. Radhakrishna, learned counsel for respondent No.1,

would raise objection as to the maintainability of this appeal in view of the judgment rendered by the Division Bench of this Court in W.A.Nos.615 and 617 of 2021.

Learned counsel for the appellants prays for time to verify. Post this case on 03.08.2022.

PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J

Nn