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Derangula Srinivasu Srinivas vs The State Of A.P., Rep. By Its P.P.,
2022 Latest Caselaw 3906 AP

Citation : 2022 Latest Caselaw 3906 AP
Judgement Date : 11 July, 2022

Andhra Pradesh High Court - Amravati
Derangula Srinivasu Srinivas vs The State Of A.P., Rep. By Its P.P., on 11 July, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Criminal Appeal Nos.100 and 188 of 2013

PROCEEDING SHEET

Sl.

No DATE ORDER OFFICE NOTE

17. 11.07.2022 UDPR, J & GRKP, J

Heard arguments of learned Public Prosecutor and

reply arguments of learned counsel for appellants.

"Judgment Reserved".

________ UDPR, J

_______ GRKP,J krk

 
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