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Dukkipati Lakshmidevi 2 Ors vs Maha Lakshmamma 6 Ors
2022 Latest Caselaw 3847 AP

Citation : 2022 Latest Caselaw 3847 AP
Judgement Date : 8 July, 2022

Andhra Pradesh High Court - Amravati
Dukkipati Lakshmidevi 2 Ors vs Maha Lakshmamma 6 Ors on 8 July, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: C.M.A.No.610 of 2022

PROCEEDING SHEET

SI.

No| DATE ORDER

OQ. 08.07.2022 | RR. J

Post on 11.07.2022 under the caption, "For Judgment"

TRR, J

EPS

 
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