Mandapati Narayanamurthi ... vs Mokka Suramma, Visakhapatnam ...
2022 Latest Caselaw 3844 AP

               THE HON'BLE SRI JUSTICE RAVI CHEEMALAPATI


                CIVIL MISCELLANEOUS APPEAL No.253 of 2015


JUDGMENT:

No representation on behalf of the appellants.

Learned counsel for the respondents represented that as the suit

was not pressed, the suit was dismissed in the lower Court on 28.03.2022

and to that effect daily status of the case available in the web site, is

placed on record.

Recording the above submission, the Civil Miscellaneous Appeal is

dismissed as infructuous. No costs.

Miscellaneous petitions pending if any, shall stand closed.

_________________________ JUSTICE RAVI CHEEMALAPATI

08.07.2022 Pab

THE HON'BLE SRI JUSTICE RAVI CHEEMALAPATI

CIVIL MISCELLANEOUS APPEAL No.253 of 2015

08.07.2022

Pab

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE No:W.P.No.19177 of 2022

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

01. 6.7.2022 DR, J

Writ Petition is disposed of. (VSO)

_______

DR,J

PA.

SL.   DATE       ORDER   OFFICE
NO.                       NOTE