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P. Ramanath Reddy vs Prl. Secy., Medical Health Dept., ...
2022 Latest Caselaw 3757 AP

Citation : 2022 Latest Caselaw 3757 AP
Judgement Date : 6 July, 2022

Andhra Pradesh High Court - Amravati
P. Ramanath Reddy vs Prl. Secy., Medical Health Dept., ... on 6 July, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 38769 of 2017

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

03. 06.07.2022 RNT, J

"Separate judgment is passed dismissing the writ petition as withdrawn."

_________ RNT, J Dsr

 
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