R. Subba Rao vs The Chief Vigilance Officer, The ...
2022 Latest Caselaw 3621 AP

Citation : 2022 Latest Caselaw 3621 AP
Judgement Date : 5 July, 2022

Andhra Pradesh High Court - Amravati

R. Subba Rao vs The Chief Vigilance Officer, The ... on 5 July, 2022

               HIGH COURT OF ANDHRA PRADESH
                   MAIN CASE No:W.P.No. 19655 OF 2011
                                PROCEEDING SHEET
Sl.                                                                       OFFICE
      DATE         ORDER
No                                                                        NOTE.
                   RNT,J
22.   06.07.2022           Heard Sri Adhitya Harsha Vardan, learned
                   counsel for M/s. Pillix Law Firm representing the
                   petitioner and Ms. K.Durga Lavanya, learned counsel,
                   representing Sri   M.Venkata Krishna Rao, learned
                   counsel for the respondent Nos.1 to 3.

Judgment reserved.

________ RNT,J Scs

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