Citation : 2022 Latest Caselaw 3425 AP
Judgement Date : 4 July, 2022
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE No: W.P.No.3234 of 2012 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.
RNT,J 04.07.2022 The writ petition is dismissed for non prosecution (vide separate judgment) ________ RNT,J Gk
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