Chalapathi Suresh vs The State Of Andhra Pradesh,
2022 Latest Caselaw 3419 AP

Citation : 2022 Latest Caselaw 3419 AP
Judgement Date : 4 July, 2022

Andhra Pradesh High Court - Amravati

Chalapathi Suresh vs The State Of Andhra Pradesh, on 4 July, 2022

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                 MAIN CASE:    W.P.No.17854 of 2022

                           PROCEEDING SHEET
Sl. DATE                              ORDER                            OFFICE
No.                                                                     NOTE
2   04.07.2022

KVL,J

Learned Government Pleader is directed to get instructions as to whether the judgment referred to by the learned counsel for the petitioner has become final or not with regard to minimum pay scales.

List the matter on 13.07.2022.

_______ KVL, J

BSS

Download the LatestLaws.com Mobile App