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Learned Counsel Representing Sri ... vs Unknown
2022 Latest Caselaw 3410 AP

Citation : 2022 Latest Caselaw 3410 AP
Judgement Date : 4 July, 2022

Andhra Pradesh High Court - Amravati

Learned Counsel Representing Sri ... vs Unknown on 4 July, 2022

          THE HON'BLE SRI JUSTICE RAVI CHEEMALAPATI

            Civil Miscellaneous Appeal No.571 of 2016

JUDGMENT:

Learned counsel representing Sri M.S.N.Prasad, learned counsel

for the appellant submits that the cause in the appeal does not

survive and it has become infructuous and hence, prayed to dismiss

the appeal as infructuous.

Recording the submissions and endorsement made by the

learned counsel, this Civil Miscellaneous Appeal is dismissed as

infructuous. There shall be no order as to costs.

As a sequel, pending miscellaneous petitions, if any, shall stand

closed.

________________________ JUSTICE RAVI CHEEMALAPATI

Date : 04.07.2022

SPP

THE HON'BLE SRI JUSTICE RAVI CHEEMALAPATI

C.M.A.NO.571 of 2016

Date : 04.07.2022

SPP

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