Antyakula Ramesh Kumar, vs The Government Of Andhra Pradesh
2022 Latest Caselaw 387 AP

Citation : 2022 Latest Caselaw 387 AP
Judgement Date : 27 January, 2022

Andhra Pradesh High Court - Amravati

Antyakula Ramesh Kumar, vs The Government Of Andhra Pradesh on 27 January, 2022

Bench: R Raghunandan Rao

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                   MAIN CASE No.C.R.P.No.1925 of 2022
                             PROCEEDING SHEET

Sl.                                                                    Office
                                       ORDER

No      DATE                                                           Note
1     27.1.2022   RRR, J

After some arguments have been made, the learned counsel wants to produce the judgments to the effect that the action of the Sub-registrar is ultra virus.

Post on 14.02.2022.

________ RRR, J RJS

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