CRLA/2719/2018
2022 Latest Caselaw 33 AP

Citation : 2022 Latest Caselaw 33 AP
Judgement Date : 4 January, 2022

Andhra Pradesh High Court - Amravati

CRLA/2719/2018 on 4 January, 2022

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Crl.A.No.2719 of 2018

                             PROCEEDING SHEET

Sl.                                                                      OFFICE
                                         ORDER

No DATE NOTE

06. 04.01.2022 CPK, J & Dr. KMR, J

I.A.No.2 of 2021 in/and Crl.A.No.2719 of 2018 I.A.No.2 of 2021 and the Criminal Appeal are disposed of.

(vide separate judgment)

________________ CPK, J

________________ Dr. KMR, J Ivd

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