K. Ramadas Nalk, vs Dr. Rajat Bhargava
2022 Latest Caselaw 939 AP

               HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                         Main Case: CC No.890 of 2020

                              PROCEEDING SHEET

Sl.   Date                             ORDER                             OFFICE
No.                                                                       NOTE
 9 21.02.2022 KVL, J

                 Learned Government Pleader appearing for the
              respondents submits that      the respondents would

comply with the order.

As the writ appeal challenging the order in WP No.16234 of 2019 was dismissed on 16.09.2021 and no further appeal is filed challenging the said judgment of the Division Bench, list the matter on 21.03.2022 for compliance.

If the order is not complied with by then, the respondents are directed to appear before this court on 21.03.2022.

______ KVL, J bss