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Smt.Gunnuri Kanthamma 4 Ors vs Mr.N.Narasimharaju 2 Ors
2022 Latest Caselaw 834 AP

Citation : 2022 Latest Caselaw 834 AP
Judgement Date : 14 February, 2022

Andhra Pradesh High Court - Amravati
Smt.Gunnuri Kanthamma 4 Ors vs Mr.N.Narasimharaju 2 Ors on 14 February, 2022
Bench: K Manmadha Rao
      HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE NO: CMA.No.1636 of 2004

                               PROCEEDING SHEET

SL.     DATE                           ORDER                                       OFFICE
NO.                                                                                 NOTE

14    14.02.2022   Dr. KMR, J


                            None appeared on behalf of the appellant.

                            Sri Gudi Srinivasu, learned Standing Counsel for

                   respondent No.3 represented that the connected CMA

No.1642 of 2004 was disposed of by the common High

Court.

The matter is adjourned to 18.02.2022.

Office is directed to put up the judgment copy of

CMA No.1642 of 2004 on the next date of hearing.

___________ Dr. KMR,J Gvl

 
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