Syed Syfulla S. Khadarvali, vs Forest Range Officer, ...
2022 Latest Caselaw 787 AP

             HIGH COURT OF ANDHRA PRADESH
                   MAIN CASE: Crl.RC.No.1505 of 2006


                             PROCEEDING SHEET

SL.     DATE                             ORDER                            OFFICE
NO.                                                                        NOTE

15.   10.02.2022   RNT,J
                                   (through virtual mode)

                           Heard Sri Soora Venkata Sainath, learned
                   Spl.    Asst.    Public     Prosecutor     for   the
                   respondent/State, as also Smt. Nimmagadda

Revathi, learned counsel for the petitioner in rejoinder. They have concluded their arguments.

Judgment reserved.

The interim protection to continue till delivery of the judgment.

_________ RNT, J Dsr