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Kosaraju Venkateswara Rao, vs Divisional Railway Manager/Bza, ...
2022 Latest Caselaw 9494 AP

Citation : 2022 Latest Caselaw 9494 AP
Judgement Date : 8 December, 2022

Andhra Pradesh High Court - Amravati
Kosaraju Venkateswara Rao, vs Divisional Railway Manager/Bza, ... on 8 December, 2022
     IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                                   &
            HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU

                     WRIT APPEAL No.78 OF 2008
                         (Though physical mode)

Kosaraju Venkateswara Rao,
S/o Rama Rao, aged 39 years,
Occ: Business, R/o 54-13-13/A,
Bank Colony-3, Vijayawada-8.
                                                   .. Appellant
          Versus

Divisional Railway Manager/BZA,
South Central Railway, Vijayawada,
and others.
                                                   ... Respondents
                                  ***

ORAL JUDGMENT Dt:08.12.2022

(per Prashant Kumar Mishra, CJ)

1. This matter has been pending for the last about 14 years.

Today, when this matter is called, none appears for the appellant to

press this appeal.

2. In the above circumstances, this Court has no other option but

to dismiss this writ appeal for want of prosecution.

3. Accordingly, this Writ Appeal is dismissed for non-prosecution.

No costs. All the pending miscellaneous applications shall stand

closed.

PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J Nn

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE & HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU

W.A.No.78 OF 2008

(per Prashant Kumar Mishra, CJ)

Dt:08.12.2022

Nn

 
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