Citation : 2022 Latest Caselaw 9366 AP
Judgement Date : 6 December, 2022
THE HON'BLE SRI JUSTICE VUTUKURU SRINIVAS
CIVIL MISCELLANEOUS APPEAL No.405 of 2015
JUDGMENT:
None appeared for appellants.
2. This matter is listed under the caption 'for dismissal', since
01.11.2022 and 10.11.2022, there is no representation for
appellants and posted on 24.11.2022.
3. Again on 24.11.2022 and 01.12.2022, there is no
representation for appellants and listed the matter to this day i.e.,
on 06.12.2022. Today also there is no representation for
appellants.
4. In view of the above, this Civil Miscellaneous Appeal is
dismissed for non-prosecution. No costs.
5. Interim orders granted earlier if any, stand vacated.
6. Miscellaneous applications pending if any, shall stand closed.
__________________ VUTUKURU SRINIVAS, J Date: 06.12.2022
krs
THE HON'BLE SRI JUSTICE VUTUKURU SRINIVAS
CIVIL MISCELLANEOUS APPEAL No.405 of 2015
DATE: 06.12.2022
Krs
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