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Korrapati Venkata Rao vs G.Ramabrahmam Anr
2022 Latest Caselaw 5254 AP

Citation : 2022 Latest Caselaw 5254 AP
Judgement Date : 17 August, 2022

Andhra Pradesh High Court - Amravati
Korrapati Venkata Rao vs G.Ramabrahmam Anr on 17 August, 2022
          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                   CASE No. M.A.C.M.A.No.1729 of 2006

                              PROCEEDING SHEET
Sl.                                                                          OFFICE
        DATE                              ORDER
No.                                                                           NOTE
05.   17.08.2022   JUSTICE DUPPALA VENKATA RAMANA

                            Learned Counsels for the appellant and

                   the respondents submitted arguments.

Matter is reserved for Judgment.

____________________________________ JUSTICE DUPPALA VENKATA RAMANA

Dinesh

 
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