WP/25184/2022
2022 Latest Caselaw 5128 AP

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         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

               MAIN CASE No.: W.P.No. 25184 of 2022

                               PROCEEDING SHEET

Sl.
                                           ORDER

No      DATE

      11.8.2022   DR, J


                          On     perusal      of    the     proceedings

dated 23.07.2022, it is clear that the said

proceedings are contrary to the observations

made by this Court in various Judgments stating

that the respondents have to issue notices in

Form I and II to both assignees and to the

purchasers.

But in the instant case, they have issued

Form I notice to the assignees and Form II notices

to the purchasers.

In view of the above, the proceedings of the

5th respondent dated 23.07.2022 are suspended.

Post after four(4) weeks for filing counter.

_________ DR, J tm