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N Rajasekhar vs State Of Ap
2022 Latest Caselaw 4985 AP

Citation : 2022 Latest Caselaw 4985 AP
Judgement Date : 3 August, 2022

Andhra Pradesh High Court - Amravati
N Rajasekhar vs State Of Ap on 3 August, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 8338 of 2018

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

03. 03.08.2022 RNT, J

"Separate judgment is passed dismissing the writ petition as withdrawn."

_________ RNT, J Dsr

 
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