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Ttd.,Rep.By Executive Officer, ... vs K. Vijaya, Chittoor Dist.
2022 Latest Caselaw 4945 AP

Citation : 2022 Latest Caselaw 4945 AP
Judgement Date : 2 August, 2022

Andhra Pradesh High Court - Amravati
Ttd.,Rep.By Executive Officer, ... vs K. Vijaya, Chittoor Dist. on 2 August, 2022

HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

MAIN CASE No: W.P.No.3527 of 2013 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.

RNT,J The writ petition is allowed (vide a separate

13. 02.08.2022 judgment) ________ RNT,J Gk

 
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