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P.Khader Basha vs The State Of Andhra Pradesh,
2022 Latest Caselaw 4943 AP

Citation : 2022 Latest Caselaw 4943 AP
Judgement Date : 2 August, 2022

Andhra Pradesh High Court - Amravati
P.Khader Basha vs The State Of Andhra Pradesh, on 2 August, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 2678 of 2021

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

07. 02.08.2022 RNT, J

"Separate judgment is passed allowing the writ petition."

_________ RNT, J Dsr

 
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