Katuri Rambabu vs The State Of Andhra Pradesh
2022 Latest Caselaw 1994 AP

Citation : 2022 Latest Caselaw 1994 AP
Judgement Date : 22 April, 2022

Andhra Pradesh High Court - Amravati

Katuri Rambabu vs The State Of Andhra Pradesh on 22 April, 2022

HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

             MAIN CASE No: W.P.No.12689 of 2020
                        PROCEEDING SHEET
Sl.                                                                    OFFICE
      DATE         ORDER
No                                                                     NOTE.
                   RNT,J
3     22.04.2022

The writ petition is allowed in part. (vide separate judgment)

________ RNT,J Gk

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