B. Srinu Babu vs The State Of Andhra Pradesh
2022 Latest Caselaw 1915 AP

HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

             MAIN CASE No: W.P.No.26822 of 2021
                        PROCEEDING SHEET
Sl.                                                                    OFFICE
      DATE         ORDER
No                                                                     NOTE.
                   RNT,J
4.    20.04.2022         Learned counsel for the respondents 2 to 4

is not present.

On 24.11.2021, learned standing counsel was granted time to examine as to whether the petitioner's matter is covered by the judgment of the Division Bench of this court in W.P.No.15504 of 2009 and judgment of the learned single Judge in W.P.No.9228 of 2021.

On 15.03.2022, a last opportunity was granted to examine the matter in terms of the order dated 24.11.2021.

No representation today. Put up on 22.04.2022.

________ RNT,J Gk