Citation : 2022 Latest Caselaw 1866 AP
Judgement Date : 19 April, 2022
HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO: S.A.No.138 of 2022 PROCEEDING SHEET Sl.N Date ORDER OFFICE o. NOTE
19.04.2022 BSB, J I.A.No.1 of 2022
This petition is filed to grant stay the operative portion of judgment and decree dated 27.08.2019 in O.S.No.174 of 2012 on the file of Principal Junior Civil Judge, Chittoor, pending disposal of the second appeal.
The learned counsel for the petitioners is present.
Sri T.J.Teja Sai, learned counsel representing R-1 to R-3 requested time to file counter. Post on 14.06.2022.
_________________ B.S.BHANUMATHI,J PNV
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