Gedala Ganeswara Rao vs The State Of Ap
2022 Latest Caselaw 1751 AP

Citation : 2022 Latest Caselaw 1751 AP
Judgement Date : 11 April, 2022

Andhra Pradesh High Court - Amravati

Gedala Ganeswara Rao vs The State Of Ap on 11 April, 2022

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

MAIN CASE No.:     CRL.A.No.1622 OF 2018 & Tr. CRL.A.No.1 of 2021

                                  PROCEEDING SHEET

Sl.                                                                            Office
                                                ORDER

No DATE Note 18 11.04.2022 SRK, J

Heard both sides. Judgment is reserved. .

________ SRK, J DRK

Download the LatestLaws.com Mobile App