Sri B.L Narasimharao, vs Vatti Venkata Ranga ...
2021 Latest Caselaw 3815 AP

Citation : 2021 Latest Caselaw 3815 AP
Judgement Date : 28 September, 2021

Andhra Pradesh High Court - Amravati

Sri B.L Narasimharao, vs Vatti Venkata Ranga ... on 28 September, 2021

Bench: R Raghunandan Rao

              HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                           MAIN CASE No. A.S.No.308 of 2021


                                    PROCEEDING SHEET

Sl.No     DATE                                                        Office
                                            ORDER

Note 28.09.2021 RRR, J

Judgment reserved.

_________ RRR, J Js.

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