Harinatha Reddy. M vs M.Venkata Ayyappa Sai Chaitanya,
2021 Latest Caselaw 3742 AP

     IN THE HIGH COURT OF ANDHRA PRADESH : AMARAVATI

HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI, CHIEF JUSTICE
                                       &
              HON'BLE MR. JUSTICE NINALA JAYASURYA

                    WRIT APPEAL No. 408 of 2021
                      (Taken up through video conferencing)
Harinatha Reddy. M,
S/o. Bayya Reddy. M,
Age 39 years, r/o.House NO.11,
Devaravandla Palli,
Chinnamandem T Sakibanda,
Kadapa District - 516 214 and others.                         .. Appellants

          Versus

M.Venkata Ayyappa Sai Chaitanya
S/o. Satyanarayana Murthy, aged 26 years,
HT No.270407972,
R/o.691521/3, SBI Colony, Kakinada,
East Godavari District-533 003 and others.                    .. Respondents

Counsel for the Appellants : Ms. B.Rachna

Counsel for respondents : ----

ORAL JUDGMENT Dt: 23.09.2021 (per Arup Kumar Goswami, CJ)

Heard Ms. B. Rachna, learned counsel appearing for the

appellants.

2. Ms. B. Rachna submits that as this writ appeal arises out of the

interim order, and since the writ petition had been heard finally by the

learned single Judge and reserved for orders, she is not pressing the

appeal.

3. Accordingly, this appeal is disposed of as not pressed. No costs.

Pending miscellaneous applications, if any, shall stand closed.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J

GM

HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI, CHIEF JUSTICE

&

HON'BLE MR. JUSTICE NINALA JAYASURYA

WRIT APPEAL No. 408 of 2021 (per Arup Kumar Goswami, CJ)

Dt: 23.09.2021

GM