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Shaik Rahamathullah vs Ameerunnisa Begum
2021 Latest Caselaw 3731 AP

Citation : 2021 Latest Caselaw 3731 AP
Judgement Date : 23 September, 2021

Andhra Pradesh High Court - Amravati
Shaik Rahamathullah vs Ameerunnisa Begum on 23 September, 2021
Bench: R Raghunandan Rao
       HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

                APPEAL SUIT No.502 of 2010

JUDGMENT:

Sri M.N.Narasimha Reddy, learned counsel for the

appellants seeks to withdraw the appeal suit.

Accordingly, the appeal suit is dismissed as

withdrawn. There shall be no order as to costs.

As a sequel, pending miscellaneous petitions, if any,

shall stand closed.

____________________________ R. RAGHUNANDAN RAO, J.

23.09.2021 SDP

HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

APPEAL SUIT No.502 of 2010

23-09-2021

SDP

 
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