Andhra Pradesh High Court - Amravati
P Nagaraju vs The State Of Ap on 23 September, 2021
IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI, CHIEF JUSTICE
&
HON'BLE MR. JUSTICE NINALA JAYASURYA
WRIT APPEAL Nos. 410, 412, 429, 430, 431, 438, 440 and 445 of 2021
(Taken up through video conferencing)
WRIT APPEAL No.410 of 2021
Pikkili Naga Raju, S/o.Pikkili Subbarayudu,
aged 26 years, Hall Ticket Number-270708625,
Occ: Welfare Assistant (Sachivalayam),
R/o.9-85, Ramalayam Street,
Jangamvari Palli Village,
Yerragondapalem Mandal, Prakasam District and others. .....Appellants
Versus
The State of Andhra Pradesh,
rep. by the Chief Secretary,
General Administration Department,
Secretariat, Velagapudi,
Guntur District and others. .... Respondents
Counsel for the appellants : Mr. K.Lakshmi Narasimha
Counsel for the respondents : Government Pleader for Services-I
WRIT APPEAL No.412 of 2021
Kodati Surya Teja,
S/o.Kodati Naga Bhushanam,
aged 23 years, Hall Ticket No.270610805,
Occ: Un-employee, R/o.8-55,
Bhavanarushi Street, Kaza, Krishna District and others. .....Appellants
Versus
The State of Andhra Pradesh,
rep. by Principal Secretary,
General Administration Department,
Secretariat Building, Velagapudi,
Amaravathi, Guntur District and others. .... Respondents
Counsel for the appellants : Mr. K.Lakshmi Narasimha
Counsel for the respondents : Government Pleader for Services-I
HCJ & NJS,J
W.A.No.401 of 2021& batch
WRIT APPEAL No.429 of 2021
Chalanti Suraj Dutt, S/o.Chalanti Peter,
Kumar Dutt, age 39 years,
Hall Ticket No.270604841,
Occ: Unemployee, R/o.MP1,
Maple Town Village, Hyderabad and others. .....Appellants
Versus
Andhra Pradesh Public Service Commission,
rep. by its Secretary, New R & B Buildings,
M.G.Road, Vijayawada and others. .... Respondents
Counsel for the appellants : Mr. K.Lakshmi Narasimha
Counsel for the respondents : Government Pleader for Services-I
WRIT APPEAL No.430 of 2021
Pikkili Naga Raju, S/o.Pikkili Subbarayudu,
aged 26 years, Occ: Welfare Assistant (Sachivalayam),
R/o.9-85, Ramalayam Street,
Jangamvari Palli Village,
Yerragondapalem Mandal, Prakasam District and others. .....Appellants
Versus
The State of Andhra Pradesh,
rep. by its Chief Secretary,
General Administration Department,
Secretariat, Velagapudi,
Guntur District and others. .... Respondents
Counsel for the appellants : Mr. K.Lakshmi Narasimha
Counsel for the respondents : Government Pleader for Services-I
WRIT APPEAL No.431 of 2021
Pikkili Naga Raju, S/o.Pikkili Subbarayudu,
aged 26 years, Occ: Welfare Assistant (Sachivalayam),
R/o.9-85, Ramalayam Street,
Jangamvari Palli Village,
Yerragondapalem Mandal, Prakasam District and others. .....Appellants
HCJ & NJS,J
W.A.No.401 of 2021& batch
Versus
The State of Andhra Pradesh,
rep. by its Principal Secretary,
General Administration Department,
Secretariat, Velagapudi,
Guntur District and others. .... Respondents
Counsel for the appellants : Mr. K.Lakshmi Narasimha
Counsel for the respondents : Government Pleader for Services-I
WRIT APPEAL No.438 of 2021
Edibilli V. S. Siva Kumar, S/o.Simhachalam,
Age 42 years, Occ: Govt. Employee,
R/o.M.V.P.Colony, Sector-5,
Visakhapatnam and others. .....Appellants
Versus
The State of Andhra Pradesh,
rep. by its Chief Secretary,
General Administration Department,
Secretariat, Velagapudi, Amaravathi,
Guntur District and others. .... Respondents
Counsel for the appellants : Mr. K.Lakshmi Narasimha
Counsel for the respondents : Government Pleader for Services-I
WRIT APPEAL No.440 of 2021
Pikkili Naga Raju, S/o.Pikkili Subbarayudu,
aged 26 years, Occ: Welfare Assistant (Sachivalayam),
R/o.9-85, Ramalayam Street,
Jangamvari Palli Village,
Yerragondapalem Mandal,
Prakasam District and others. .....Appellants
Versus
The State of Andhra Pradesh,
rep. by its Principal Secretary,
General Administration Department,
Secretariat, Velagapudi,
Guntur District and others. .... Respondents
HCJ & NJS,J
W.A.No.401 of 2021& batch
Counsel for the appellants : Mr. K.Lakshmi Narasimha
Counsel for the respondents : Government Pleader for General
Administration
WRIT APPEAL No.445 of 2021
P.Suresh, S/o. P. Murugaiah,
age 31 years, Occ: Founder of a NGO,
R/o.9-157, AGN Kandriga,
Narayanavanam and others. .....Appellants
Versus
The Andhra Pradesh Public Service Commission,
rep. by its Secretary,
Roads and Buildings, M.G.Road,
Vijayawada and others. .... Respondents
Counsel for the appellants : Mr. K.Lakshmi Narasimha
Counsel for the respondents : Mr. Harinath Reddy Somagutta,
For Mr. R.V. Mallikarjuna Rao
COMMON ORAL JUDGMENT
Dt.20.09.2021
(Per Arup Kumar Goswami, CJ)
Heard Mr. K. Lakshmi Narasimha, learned counsel for the appellants in
W.A.Nos.410 of 2021, 412 of 2021, 429 of 2021, 430 of 2021, 431 of 2021, 438 of
2021, 440 of 2021 and 445 of 2021.
2. He submits that these writ appeals along with batch have arisen out of the
common interim order passed in the writ petitions and since the writ petitions had
been heard finally by the learned Single Judge and reserved for orders, he is not
pressing these appeals.
HCJ & NJS,J
W.A.No.401 of 2021& batch
3. In view of the above submission, these writ appeals are dismissed as not
pressed. No costs. Pending miscellaneous applications, if any, shall stand
dismissed.
ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J
BLV
HCJ & NJS,J
W.A.No.401 of 2021& batch
IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI, CHIEF JUSTICE
&
HON'BLE MR. JUSTICE NINALA JAYASURYA
WRIT APPEAL Nos. 410, 412, 429, 430, 431, 438, 440 and 445 of 2021
23rd day of September, 2021
BLV
HCJ & NJS,J
W.A.No.401 of 2021& batch
