Musale Madhusudhana Rao And ... vs Karre Chinna Subbarayudu And ...
2021 Latest Caselaw 3583 AP

Citation : 2021 Latest Caselaw 3583 AP
Judgement Date : 16 September, 2021

Andhra Pradesh High Court - Amravati

Musale Madhusudhana Rao And ... vs Karre Chinna Subbarayudu And ... on 16 September, 2021

                HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE NO. SECOND APPEAL No.955 of 2003
                              PROCEEDING SHEET
Sl.   Date                               ORDER                           OFFICE
No.                                                                       NOTE
10 16.09.2021   MVR,J

                        Heard Sri K.Sitaram, learned counsel for the
                appellants   and   Sri   M.Balasubrahmanyam,   learned
                counsel for the respondents.

Judgment reserved.

_____ MVR,J RR

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