Gogineni Venkateswara Rao vs Gogineni Raghavaiah Died
2021 Latest Caselaw 3578 AP

Citation : 2021 Latest Caselaw 3578 AP
Judgement Date : 16 September, 2021

Andhra Pradesh High Court - Amravati

Gogineni Venkateswara Rao vs Gogineni Raghavaiah Died on 16 September, 2021

               HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE: SECOND APPEAL No.375 of 2010

                              PROCEEDING SHEET

Sl.     Date                            ORDER                            OFFICE
No.                                                                       NOTE


8.    16.9.2021 MVR, J
                            Second Appeal No.375 of 2010

                       Heard Sri P.Veera Reddy, learned Senior
                 Counsel for Sri Karri Murali Krishna, learned
                 counsel for the respondents and reply by Sri

N.Sriram Murthy, learned counsel for the appellant.

Judgment is reserved.

_________ MVR, J vasu

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