Most Rev. Dr. K Fredrick Paradesi ... vs Damodar Goutam Sawang, I.P.S.,
2021 Latest Caselaw 3548 AP

                      HIGH COURT OF ANDHRA PRADESH AT AMARAVATI



MAIN CASE NO.: C.C.No.995 of 2021
                                      PROCEEDING SHEET

Sl.No.       Date                               ORDER                           OFFICE
                                                                                 NOTE

 05.     15.09.2021     MGR, J

                                           I.A.No.2 of 2021

                                 Heard.

                                 For the reasons stated in the affidavit
                        filed    in   support   of   the   application,   the
                        appearance of the petitioner-1st respondent

before this Court today i.e., on 15.09.2021 is dispensed with.

Accordingly, the application is ordered.

______ MGR, J

C.C.No.995 of 2021

Respondents 2 to 4 appeared in person.

It is represented that the writ appeal was reserved for judgment by the Division Bench.

Post on 06.10.2021.

______ MGR, J Vjl