Citation : 2021 Latest Caselaw 3479 AP
Judgement Date : 13 September, 2021
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No. W.P.No.19040 of 2021
PROCEEDING SHEET
Sl. Office
ORDER
No DATE Note
3. 13.09.2021 RRR, J Sri K.Madhava Reddy, learned Standing Counsel for Endowments submits that in view of the Judgment of a Full Bench of this Court reported in 2016 (2) ALD 236, the petitioner would be required to make a representation to the Commissioner Endowments, who would thereupon consider the said representation and pass orders.
Sri B.Venkataratnam, learned counsel for the petitioner seeks time to ascertain the facts.
Post on 15.09.2021 in the 'Motion List'.
_________ RRR, J
SDP
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