Kotra Krishnamurthy vs Kurella Venkata Gangaram 5 Ots
2021 Latest Caselaw 3424 AP

Citation : 2021 Latest Caselaw 3424 AP
Judgement Date : 7 September, 2021

Andhra Pradesh High Court - Amravati

Kotra Krishnamurthy vs Kurella Venkata Gangaram 5 Ots on 7 September, 2021

               HIGH COURT OF ANDHRA PRADESH

 MAIN CASE No: C.R.P.No.2244 of 2012

                        PROCEEDINGS SHEET
SL.     DATE                     ORDER                            OFFICE
NO.                                                                NOTE
      07.09.2021 BKM, J

                         Learned counsel for the petitioner is
                 present and he referred to the judgment
                 reported in 2001 10 SCC 619.
                         No     representation      for    the
                 respondents.

Registry is directed to place the said judgment in the record.

Post on 09.09.2021.

________ BKM, J VSL SL. DATE ORDER OFFICE NO. NOTE SL. DATE ORDER OFFICE NO. NOTE

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