The Secretary, vs Karavanjilalithakumari,
2021 Latest Caselaw 3335 AP

                                                                               29
         HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                     MAIN CASE: W.A.No.294 of 2021
                             PROCEEDINGS SHEET

Sl.     DATE                                  ORDER                            OFFICE
                                                                                NOTE
No.


                                (Taken up through video conferencing)

                                (Taken up through video conferencing)

3.    02.09.2021
                         Heard Mr. L.V.S. Nagaraju, learned Standing
                   Counsel for the appellant.
                         Also heard Mr. G.U.R.C. Prasad, learned counsel for
                   the respondent No.1/writ petitioner.

Hearing is concluded. Judgment reserved.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J GM