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Y.Mohan Kumar vs State Of A.P.,
2021 Latest Caselaw 4695 AP

Citation : 2021 Latest Caselaw 4695 AP
Judgement Date : 17 November, 2021

Andhra Pradesh High Court - Amravati
Y.Mohan Kumar vs State Of A.P., on 17 November, 2021
             HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Crl.A.No.207 of 2016

                                PROCEEDING SHEET

                                                                        OFFICE
                                           ORDER

Sl.No DATE NOTE

04. 17.11.2021 CPK, J & RNT, J

I.A.No.1 of 2021 Learned Additional Public Prosecutor seeks time to verify the judgment.

List on 22.11.2021.

___________ CPK, J

___________ RNT, J

Ivd

 
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