Sk.Sarthaj Shareef vs The State Of A.P.
2021 Latest Caselaw 4582 AP

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE NO.:             W.P.No.26235 of 2021

                                PROCEEDING SHEET

Sl.      Date                             ORDER                            OFFICE
No.                                                                         NOTE

1     11.11.2021   NJS, J
                           List the matter after two weeks in Motion
                   List,   at   the   request   of   learned   Assistant
                   Government Pleader for Services-IV appearing
                   for the respondents to get instructions in the

matter as to whether the writ petition can be disposed of in terms of the judgment of the Hon'ble Supreme Court in B.Srinivasulu Vs. Nellore Municipal Corporation in Civil Appeal No.6318 of 2015 dated 17.08.2015.

________ NJS, J cbs