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Varanasi Subba Ramaiah Died 3 ... vs Pilutla Suryanarayana Sastry.
2021 Latest Caselaw 4570 AP

Citation : 2021 Latest Caselaw 4570 AP
Judgement Date : 10 November, 2021

Andhra Pradesh High Court - Amravati

Varanasi Subba Ramaiah Died 3 ... vs Pilutla Suryanarayana Sastry. on 10 November, 2021

       HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

                APPEAL SUIT No.570 of 2002

JUDGMENT:

Sri K.Gani Reddy, learned counsel for the appellants

submits that the appellants have instructed to withdraw the

appeal. A letter to that effect has also been filed.

Accordingly, this appeal suit is dismissed as

withdrawn. There shall be no order as to costs.

As a sequel, pending miscellaneous petitions, if any,

shall stand closed.

____________________________ R. RAGHUNANDAN RAO, J.

10.11.2021 SDP

HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

APPEAL SUIT No.570 of 2002

10-11-2021

SDP

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