N Anuradha vs The State Of Andhra Pradesh
2021 Latest Caselaw 4560 AP

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                   MAIN CASE No: W.P.No.16414 of 2021

                             PROCEEDING SHEET
Sl.                                                                      OFFICE
        DATE                            ORDER
No                                                                     NOTE.
                                                                      Transfe
8     09.11.2021

 NJS, J                                               rred to
                                                                      io

List this matter on 11.11.2021 to enable the folder before learned counsel for the petitioner to file a copy of correcti judgment passed by the learned Single Judge with ons.

B/o.

reference to evaluation of answer sheets in respect of the posts for which notification dated 31.12.2018 has been issued.

______ NJS, J BLV