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Jetti Sarvani vs Ap Teachers Federation Krishna ...
2021 Latest Caselaw 4515 AP

Citation : 2021 Latest Caselaw 4515 AP
Judgement Date : 3 November, 2021

Andhra Pradesh High Court - Amravati
Jetti Sarvani vs Ap Teachers Federation Krishna ... on 3 November, 2021
Bench: M.Venkata Ramana
                   HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE NO. SECOND APPEAL Nos.1166, 1199 and 1201 of 2007
                                  PROCEEDING SHEET
Sl.      Date                                 ORDER                              OFFICE
No.                                                                               NOTE
      03.11.2021   MVR,J

                            Heard Sri V.S.R.Anjaneyulu,        learned senior
                   counsel for the respondent further and reply by Sri Sai

Gangadhar Chamarthy, learned counsel for the appellants.

For judgment, list on 22.11.2021.

_____ MVR,J RR

 
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