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Vuyyuru Murali Jagan Mohana Reddy vs Chirasani Srinivas Reddy
2021 Latest Caselaw 1586 AP

Citation : 2021 Latest Caselaw 1586 AP
Judgement Date : 17 March, 2021

Andhra Pradesh High Court - Amravati

Vuyyuru Murali Jagan Mohana Reddy vs Chirasani Srinivas Reddy on 17 March, 2021

Bench: B Krishna Mohan

          HON'BLE SRI JUSTICE B.KRISHNA MOHAN


               SECOND APPEAL No.633 OF 2014

JUDGMENT:

In terms of the memo filed by the learned counsel for the

appellants, the Second Appeal is dismissed as withdrawn.

There shall be no order as to costs. As a sequel,

miscellaneous petitions pending, if any, shall stand closed.

______________________________ JUSTCIE B.KRISHNA MOHAN

March 17, 2021.

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