Citation : 2021 Latest Caselaw 1566 AP
Judgement Date : 17 March, 2021
[ 3239 ] IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI WEDNESDAY, THE SEVENTEENTH DAY OF MARCH, TWO THOUSAND AND TWENTY ONE _~ :PRESENT: A THE HONOURABLE SRI JUSTICE K. SURESH REDDY 7 #¢: f IA No. 2 OF 2019 IN - \ MACMA NO: 849 OF 2019 - RN: Between: YS n Shriram General Insurance Company Ltd., E-8, RIICO Industrial Area, Sitapur = Te - Jaipur, Rajasthan State, Rep. by its Branch Manager Pity ooh Appellant/Respondent No.3 AND 1. Rangu Chamundeswari, W/o. Late Rama Kotachary, Aged about 47 years, Occu Housewife, R/o. Appanaveedu, Pedapadu Mandal, West Godavari District. 2. Rangu Yoga [email protected] Bharath Kumar,, S/o. Late Rama Kotachary, Aged about 26 years, R/o. Appanaveedu, Pedapadu Mandal, West Godavari District. 3. Rangu Karisha,, D/o. Late Rama Kotachary, Aged about 24 years, R/o. Appanaveedu, Pedapadu Mandal, West Godavari District. 4. Rangu Brahmaiah( Died), a 5. Rangu Rajya Lakshmi,, W/o. Bramhiah, Aged about 70 years, Occu Housewife, R/o. Appanaveedu, Pedapadu Mandal, West Godavari District. Petitioners/Respondents 6. Orusu Vinayaka,, S/o. Veeriah, Aged about 60 years, Occu Driver, R/o. Murthygari Hospital Street, Ibrahimpatnam, Krishna District. 7.. V. Rama Mohan,, S/o. Jagannadha Rao, Aged fot known, R/o. Ring Centre,. Ibrahimpatnam, Krishna District. 8. M/s. ICICI Lombard General Insurance Co.Ltd.,, Rep. by its Authorised Signatory, Bank Towers, Bandra Kuria Complex, Mumbai-400 061. Petitioners/Respondents Petition under Section 151 CPC praying that in the circumstances stated in the affidavit filed in support of the petition, the High Court may be pleased to suspend the judgment and Decree dt:17.10.2017 in M.V.O.P. No.777 OF 2011 on the file of the Motor Accident Claims Tribunal --cum- Prl District Judge, West Godavari District at Eluru, pending disposal of the MACMA No. 849 of 2019, on the file of the High Court. The petition coming on for hearing, upon perusing the Petition and the affidavit filed in support thereof and upon hearing the arguments of Smt. A. JAYANTHI, Advocate, for the Appellant and of Eluru Sesha Mahesh Babu, Advocate for the Respondents, the court while directing issue of notice to the Respondents herein to show cause as to why this application should not be complied with, made the following order: (The receipt of this order will be deemed to be the receipt of notice in the case). ORDER
"For the reasons stated in the affidavit filed in support of this application and taking into consideration of the submissions made by the learned counsel for the petitioner/appellant, there shall be stay of all further proceedings pursuant to the judgment and decree, dated. 17-10-2017 passed in M.V.O.P.No.777 of 2011 by the Chairperson, Motor Accidents Claims Tribunal-cum-Principal District Judge, Eluru, West Godavari District, subject to the petitioner/appellant depositing 50% of the awarded amount with proportionate costs and interest within eight (8) weeks from today. In default of deposit, this order stands cancelled automatically without further reference to this Court. On such deposit being made, the respondents/claimants are permitted to withdraw the amount, as per the arrangement made by the Tribunal below, without furnishing any security." )
Sd/-Ch.V.Subramganya Sarma ASSISTAN EGISTRAR / TRUE COPY// SECTION OFFICER
For.
To,
8.
. The Motor Accident Claims Tribunal --cum- Prl District Judge, West Godavari District at
Eluru,
Rangu Chamundeswari, W/o. Late Rama Kotachary, Aged about 47 years, Occu Housewife, R/o. Appanaveedu, Pedapadu Mandal, West Godavari District.( By RPAD) Rangu Yoga [email protected] Bharath Kumar,, S/o. Late Rama Kotachary, Aged about 26 years, R/o. Appanaveedu, Pedapadu Mandal, West Godavari District.( By RPAD) Rangu Karisha,, D/o. Late Rama Kotachary, Aged about 24 years, R/o. Appanaveedu, Pedapadu Mandal, West Godavari District.( By RPAD)
Rangu Rajya Lakshmi,, W/o. Bramhiah, Aged about 70 years, Occu Housewife, R/o. Appanaveedu, Pedapadu Mandal, West Godavari District.( By RPAD)
Orusu Vinayaka,, S/o. Veeriah, Aged about 60 years, Occu Driver, R/o. Murthygari Hospital Street, Ibrahimpatnam, Krishna District.( By RPAD)
V. Rama Mohan,, S/o. Jagannadha Rao, R/o. Ring Centre, Ibrahimpatnam, Krishna District.( By RPAD)
M/s. ICICI Lombard General Insurance Co.Ltd.,, Rep. by its Authorised Signatory, Bank Towers, Bandra Kuria Complex, Mumbai-400 061.( By RPAD)
One CC to SRI. A JAYANTHI Advocate [OPUC]
10. One CC to SRI. ELURU SESHA MAHESH BABU Advocate [OPUC]
11. One spare copy
MSR
HIGH COURT
DATED:17/03/2021
ORDER
IA No. 2 OF 2019 IN
MACMA.NO.849 OF 2019
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