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Y. Ravindra Murthy vs S. Narasimha Rao
2021 Latest Caselaw 1542 AP

Citation : 2021 Latest Caselaw 1542 AP
Judgement Date : 15 March, 2021

Andhra Pradesh High Court - Amravati
Y. Ravindra Murthy vs S. Narasimha Rao on 15 March, 2021
Bench: M.Venkata Ramana
    THE HONOURABLE SRI JUSTICE M.VENKATA RAMANA

APPEAL SUIT No.3722 of 2000

JUDGMENT:-

None represented the appellants even this day, though the

matter is listed under the caption for dismissal. Hence, this appeal

is dismissed for non prosecution. No costs.

Miscellaneous petitions pending, if any, in this Appeal Suit

shall stand closed.

_________________________________ JUSTICE M.VENKATA RAMANA

Date : 15.03.2021 sj

THE HONOURABLE SRI JUSTICE M.VENKATA RAMANA

APPEAL SUIT No.3722 of 2000

Date : 15.03.2021

sj

 
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