Andhra Pradesh State Road ... vs Embeti Prasanthi,
2021 Latest Caselaw 2663 AP

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         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

               MAIN CASE No.: MACMA.No.372 of 2021

                               PROCEEDING SHEET

Sl.
                                            ORDER

No      DATE

1.    27.07.2021   DEV, J
                                      I.A.No.1 of 2021

                         Notice.


                                                                 ___________
                                                                   DEV, J
                                      I.A.No.2 of 2021


                         Heard      the     learned    counsel     for   the
                   petitioner/appellant     and    perused   the    material
                   available on record.

There shall be interim stay of operation of the decree and judgment dated 06.06.2019 in M.V.O.P.No.453 of 2017 on the file of the Motor Vehicle Accident Claims Tribunal - cum - Principal District Judge, SPSR Nellore District on condition of depositing 50% of the decretal amount along with proportionate interest and costs within a period of eight (8) weeks from today.

___________ DEV, J Note: Furnish C.C. tomorrow.

B/o.

KLPD