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Sampathirao Ramachandra Rao vs Bodepalli Vanjalakshmi
2021 Latest Caselaw 2633 AP

Citation : 2021 Latest Caselaw 2633 AP
Judgement Date : 26 July, 2021

Andhra Pradesh High Court - Amravati

Sampathirao Ramachandra Rao vs Bodepalli Vanjalakshmi on 26 July, 2021

Bench: M.Venkata Ramana

        THE HON'BLE SRI JUSTICE M.VENKATA RAMANA

                SECOND APPEAL No.121 of 2014

JUDGMENT:

None represented the appellant. Learned counsel for the

respondent appeared online.

2. In view of the order dated 06.07.2021 and since on earlier

occasions also, none represented the appellant, this appeal is

dismissed for non-prosecution. No costs.

3. Interim orders granted earlier if any, stand vacated.

4. Miscellaneous petitions pending if any, stand closed.

_____________________ M.VENKATA RAMANA, J Date: 26.07.2021 Pab

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