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Adarsh Singh Rajawat Adarsh Golu vs The State Of A.P.
2021 Latest Caselaw 2625 AP

Citation : 2021 Latest Caselaw 2625 AP
Judgement Date : 26 July, 2021

Andhra Pradesh High Court - Amravati

Adarsh Singh Rajawat Adarsh Golu vs The State Of A.P. on 26 July, 2021

Bench: C.Praveen Kumar, B Krishna Mohan

      HONOURABLE SRI JUSTICE C. PRAVEEN KUMAR

AND

HONOURABLE SRI JUSTICE B. KRISHNA MOHAN

Criminal Appeal No.241 of 2021

JUDGMENT: (per Hon'ble Sri Justice C. Praveen Kumar)

Learned counsel for the petitioner seeks permission of

the court to withdraw the criminal appeal with liberty to

approach the trial court under law.

Permission is accorded.

Accordingly, the Criminal Appeal is dismissed as

withdrawn. As a sequel, the miscellaneous applications

pending, if any, shall stand closed.

________________________ C. PRAVEEN KUMAR, J

________________________ B. KRISHNA MOHAN, J

Date: 26-07-2021

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