Pothuri Tulasi Das vs Pothuri Hari Prasad
2021 Latest Caselaw 2566 AP

                   HIGH COURT OF ANDHRA PRADESH
                           AT AMARAVATI

                    MAIN CASE: A.S.No.1963 of 2018

                         PROCEEDING SHEET

SL.      DATE                           ORDER                          OFFICE
NO.                                                                     NOTE

12.   23.07.2021     JUD,J
                                   I.A.No.1 of 2019
                           Learned counsel for the appellant
                     states that an order restoring the appeal to
                     file is passed on 01.04.2021 and that the
                     other side is pressing for stay of execution of
                     the decree and judgment passed in the
                     Court below; under these circumstances,
                     this I.A is to be taken up for hearing.
                           There is no representation on behalf of
                     the respondents.

Post on 02.08.2021.

Meanwhile, counter if any, is to be filed by the respondents.

                                                        ___________
                                                             JUD,J
                                                                Gk





SL.   DATE       ORDER   OFFICE
NO.                       NOTE