Beneficent Knowledge Parks And ... vs G.Ganesh
2021 Latest Caselaw 2385 AP

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           HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                     MAIN CASE: W.A.No.252 of 2021

                            PROCEEDINGS SHEET

Sl.     DATE                               ORDER                                OFFICE
No.                                                                              NOTE


 5    13.07.2021                (Through Video-Conferencing)

                       Mr. P. Narahari Babu, learned counsel assisting Mr.
                   P. Veera Reddy, learned senior counsel appearing for
                   the appellant, submits that he will file a memo enclosing
                   a judgment on which the appellant seeks to rely upon.
                       Heard Mr. G.R. Sudhakar Rao, learned counsel
                   appearing for respondent Nos.1 to 49/writ petitioners.

List this case on 21.07.2021.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J cbs/blv Sl. DATE ORDER OFFICE No. NOTE Sl. DATE ORDER OFFICE No. NOTE