Citation : 2021 Latest Caselaw 2337 AP
Judgement Date : 8 July, 2021
[3164] IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI . on THURSDAY, THE EIGHTH DAY OF JULY TWO THOUSAND AND TWENTY ONE ~ : PRESENT: THE HONOURABLE SRI JUSTICE M.VENKATA RAMANA __ iA No. 1 OF 2021 IN " SA NO: 273 OF 2021 © Between: . K Subramanam Reddy, S/o K. Mutha Reddy, Aged about 66 Years, R/o Mundlapuc Village, Padipeta Post, Tirupati Rural, Mandal, Chittoor District. . Appellant/Appellant/Defendant (Petitioner in SA 279 OF 2021 on the file of High Court) ~ AND K.Elumalai Reddy, S/o K. Narayana Reddy, Aged about 60 years, R/o Mundlapudi Village, Padipeta Post, Tirupati Rural Mandal, Chittoor District ..Respondent/Respondent/Plaintiff (Respondents in-do-)" Petition under Order 41 Rule 5 r/w sec. 151 CPC praying that in the circumstances stated in the affidavit filed in support of the petition, the High Court may be pleased to stay all further proceedings in pursuance of Decree and Judgment dt. 13- 03-2020 in A.S No.65 of 2013 on the file of V Additional District Judge, at Tirupati pending disposal of SA No.279 of 2021, on the file of the High Court. -- The petition coming on for hearing, upon perusing the Petition and the affidavit filed in support thereof and upon hearing the arguments of SRI HARINATH REDDY SOMA Advocate for the Appellant, the Court made the following -- ORDER:
"Heard. In the circumstances, there shall be stay of all further proceedings in pursuance of decree and judgment dated 13.3.2020 in A.S.No.65 of 2073 on the file of learned V Additional District Judge, at Tirupati, until further order, subject to the petitioner depositing the suit costs to the credit of the suit, within a period of six weeks from this day, and notice". --
Sd/-M. RameshBabu ASSISTAR REGISTRAR
HTRUE COPY! Ao F SECTION. O FICER
To,
wh
. The V Additional District Judge, at Tirupati
2. K.Elumalai Reddy, S/o K. Narayana Reddy, Aged about 60 years, R/o Mundlapudi Village, Padipeta Post, Tirupati Rural Mandal, Chittoor District (By RPAD)
One CC to SRI HARINATH REDDY SOMA Advocate [OPUC] --
One spare copy
& &
HIGH COURT
MVRJ
DATED:08/07/2021
ORDER
IA.NO.1 OF 2021 iN SA.No.279 of 2021
STAY
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