Jayanti Devi vs Amit Kumar
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Allahabad High Court

Jayanti Devi vs Amit Kumar on 23 March, 2026

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


Neutral Citation No. - 2026:AHC:59535
 

 
HIGH COURT OF JUDICATURE AT ALLAHABAD 
 
MATTERS UNDER ARTICLE 227 No. - 3590 of 2026   
 
   Jayanti Devi    
 
  .....Petitioner(s)   
 
 Versus  
 
   Amit Kumar    
 
  .....Respondent(s)       
 
   
 
  
 
Counsel for Petitioner(s)   
 
:   
 
Akansha Verma, Deepak Kumar Verma   
 
  
 
Counsel for Respondent(s)   
 
:   
 
 
 
   
 
     
 
 Court No. - 5
 
   
 
 HON'BLE VIKAS BUDHWAR, J.     

1. Heard.

2. Prayer in the present petition is for direction to the Principal Judge, Family Court, Kanpur Dehat to decide/expedite the Case No. 572 of 2025 under Section 13 of the Hindu Marriage Act.

3. Considering the submission made by counsel for petitioner, the present petition stands disposed of directing the Principal Judge, Family Court, Kanpur Dehat to decide/expedite the Case No. 572 of 2025 under Section 13 of the Hindu Marriage Act within a period of one year subject to legal impediment, if any.

(Vikas Budhwar,J.)

March 23, 2026

Rajesh